SURYADEO PRASAD Vs. STATE OF JHARKHAND

JUDGEMENT

(1.) The petitioner was approved for promotion to the post of Chief Engineer by the Departmental Promotion Committee (hereinafter referred as the DPC for short) of which proceedings were drawn up on 22.4.2006.

(2.) The DPC found that the petitioner was not entitled to the said promotion upto 31.03.2005, but found that he was entitled to that promotion w.e.f. 01.04.2005.

(3.) On 15.05.2006 that is after this recommendation by the DPC, certain departmental proceedings were initiated against the petitioner and on that basis the petitioner was not promoted.