(1.) FOLLOWING the decision in Khetra Mohan Saha V/s. Jaimini Kanta , we hold that the documents are bonds within the meaning of the Stamp Act. The reference will be answered accordingly.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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