LAWS(PVC)-1929-10-85

M LAKSHUMANA AIYAR Vs. SRAJAM AIYAR

Decided On October 01, 1929
M LAKSHUMANA AIYAR Appellant
V/S
SRAJAM AIYAR Respondents

JUDGEMENT

(1.) These petitions arise out of an election held on 27 August, 1928, to fill three vacancies in the 3 Ward of the Wallajah Municipality. The election was conducted by the Chairman and the result, so far as it concerns us, stood as follows: 1. T. K. Ratnavelu Chetti .. 170 votes |

(2.) M. Lakshumana Aiyar .. 127 " |

(3.) K.S. Mallappa Chettiar .. 123 " | Elected.