(1.) I accept the reference of the learned Sessions Judge. For the reasons stated by him I set aside the convictions and sentences in this case and acquit the accused persons of the offences charged. The fines if paid will be refunded.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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