(1.) FOR the reasons stated in the order of reference of the Sessions Judge, I set aside the commitment of the two accused Bindeshri Goshain and Bindeshri Ahir and direct the Magistrate who committed them for trial, to try the case himself.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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