LAWS(PVC)-1909-2-10

PASUPALETI ACHAYEMMA Vs. PABBAMIDI PAPAMMA

Decided On February 19, 1909
PASUPALETI ACHAYEMMA Appellant
V/S
PABBAMIDI PAPAMMA Respondents

JUDGEMENT

(1.) WE accept the finding, on this day for final of the Courts below and direct execution to proceed as prayed for in the execution application. The appellant will have her costs throughout.