(1.) For the purpose of this appeal the material facts as found in the lower appellate Court are as follows:
(2.) Chandu and Amrita were brothers.
(3.) In 1872 Chandu mortgaged inter alia the property in suit to Babaji Teli with possession.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN