(1.) WE agree with the view taken in the order of reference and with the reasons upon which it is based. Section 149 of the Civil P. C. 1908 is in accordance with this view.
(2.) WE answer the question which has been referred to us in the negative.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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