(1.) THE suit lease was an agricultural lease and the Transfer of Property Act has no application. THE case is, therefore, governed by Turuf Sahib V/s. Esuf Sahib 30 M. 322; 2 M.L.T. 270; 17 M.L.J. 395. THE petition is dismissed with costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
Read More
Sales: sales@the-laws.com
Support: info@the-laws.com
8000853936
9376168072
27, 4TH FLOOR, Agrawal Center, Ashram Road, Income Tax, Ahmadabad 380014.
LOGIN