(1.) WE agree with the District Judge. The application of 1904 was within 12 years and that application was never dismissed, the order on it being merely "proceedings closed". The appeal is dismissed with costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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