LAWS(PVC)-1909-8-144

SAMINATHA VELLALA THEVAN Vs. MUTHUSAWMI VELLALA THEVAN

Decided On August 13, 1909
SAMINATHA VELLALA THEVAN Appellant
V/S
MUTHUSAWMI VELLALA THEVAN Respondents

JUDGEMENT

(1.) WE agree with Ramakrishna Bhikaji V/s. Bhimabhai (1906) I.L.R. 33 C. 1233 and dismiss this appeal with costs.