(1.) THIS case is covered by the authority of Prem Chand Pal V/s. Purnima Dasi (2) which has since been followed in this Court. We see no reason to express any dissent from these decisions and we, therefore, dismiss this appeal with costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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