(1.) The petition in my opinion must be allowed.
(2.) The first two grounds have been, I think, properly rejected by the learned Judge.
(3.) But the third ground has in my opinion been wrongly rejected.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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