(1.) FOR the reasons given by the District Magistrate the Court quashes the conviction and sentence and directs that the fine, if paid, be refunded.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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