(1.) I agree with the judgment of the learned Chief Justice in Nepal Rai V/s. Debi Prasad,(1905) I.L.R. 27 All. 447, which is against the appellant's contention. In my opinion the view expressed by the Taxing officer is right.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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