(1.) A marupat is a counter-part of a lease or a deed executed by a tenant promising certain rent: Moore s Malabar Law.
(2.) WE think it must be stamped both as a counter-part and as a mortgage.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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