LAWS(PVC)-1917-8-83

BIPRADAS PAL CHOUDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES, MANMATHA NATH PAL CHOWDHURI Vs. MONORAMA DEBI WIDOW OF BRAJENDRA NATH SEN,; CHARU CHANDRA MUKHOPADHYAYA AND GOBINDA LAL MUKHERJEE

Decided On August 28, 1917

BIPRADAS PAL CHOUDHURY AND ON HIS DEATH HIS HEIRS AND LEGAL REPRESENTATIVES, MANMATHA NATH PAL CHOWDHURI Appellant

V/S

MONORAMA DEBI WIDOW OF BRAJENDRA NATH SEN,; CHARU CHANDRA MUKHOPADHYAYA AND GOBINDA LAL MUKHERJEE Respondents

JUDGEMENT

(1.) WE see no reason to differ from Mr. Justice Teunon in the view that he has taken of the rights of the parties in these cases. The appeals are, therefore, dismissed with costs.

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ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..

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