LAWS(PVC)-1917-2-84

ANANDA MOHAN ROY CHOWDHURY Vs. GURUDAYALSAHA

Decided On February 26, 1917
ANANDA MOHAN ROY CHOWDHURY Appellant
V/S
GURUDAYALSAHA Respondents

JUDGEMENT

(1.) WE think this case was rightly decided by Mr. Justice P. Chatterjee. The appeal mast, therefore, be dismissed with costs.