LAWS(PVC)-1926-9-85

JAFFER BAIG SAHIB Vs. CHICACOLE MUNICIPALITY

Decided On September 28, 1926
JAFFER BAIG SAHIB Appellant
V/S
CHICACOLE MUNICIPALITY Respondents

JUDGEMENT

(1.) EVEN if there is a darga on some part of the land in question or the land is the endowment or part of endowment of a darga, that does not make the land exempt from Municipal property tax, under Section 83 of the District Municipalities Act 1920, as contended for the petitioner. The petition is dismissed with costs.