(1.) WE are of opinion that the document of November 1904 does not come within Section 17(d) of the Registration Act, and on the facts appearing on the Reference that the appellant's contention that the agreement of lease was at an end is erroneous and cannot be supported.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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