LAWS(PVC)-1935-7-1

NASIRUDDIN AHMED Vs. HAJI MAHAMMAD YUSUF

Decided On July 06, 1935
NASIRUDDIN AHMED Appellant
V/S
HAJI MAHAMMAD YUSUF Respondents

JUDGEMENT

(1.) In February 1935 there was a bye-election to fill a vacancy in the Beniapukur Constituency, Ward No. 20, of the Calcutta Corporation.

(2.) There were three candidates.

(3.) Haji Mahammad Yusuf polled 601 votes,