(1.) This appeal arises out of a suit for arrears of rent. The suit is brought upon a registered kabuliyat dated the 8 Magh 1305.
(2.) The Court of First Instance dismissed the suit.
(3.) The lower Appellate Court has given the plaintiff a decree.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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