JANESHAR DAS Vs. PHULWANTI KUNWAR

JUDGEMENT

(1.) The plaintiff in the suit out of which this appeal has arisen is one Lala Janeshar Das and the defendant Musammat Phul Kunwar alias Phulwanti Kunwar is the widow of the plaintiff's deceased brother Lala Badri Das.

(2.) The father of the plaintiff and Lala Badri Das was one Lala Paras Das, who died on the 2nd of May, 1903. Paras Das, in addition to the plaintiff and Badri Das, left another son named Dharam Das who died several years before the present suit was brought.

(3.) At the time of their father's death Badri Das and Janeshiar Das were minors.