LAWS(PVC)-1924-8-112

HARENDRA NATH SAHA Vs. EMPEROR

Decided On August 07, 1924
HARENDRA NATH SAHA Appellant
V/S
EMPEROR Respondents

JUDGEMENT

(1.) The appellant in Appeal No. 185 is Harendra Nath Saha alias Bechu.

(2.) The appellants in Appeal No. 186 are Dhirendra Nath Biswas, Bhola Nath Rai, and Lal Gopal Rai alias Khoka.

(3.) They have been convicted under Section 395, Indian Penal Code and sentenced to nine years rigorous imprisonment by the learned Additional Sessions Judge of the 24-Pargannas in agreement with the unanimous verdict of the jury.