LAWS(PVC)-1914-4-166

BISNAB CHARAN DE Vs. SARAT CHANDRA KAR

Decided On April 22, 1914
BISNAB CHARAN DE Appellant
V/S
SARAT CHANDRA KAR Respondents

JUDGEMENT

(1.) THE entire ground in this case is covered by the authority of Jarip Khan v. Durfa Bewa 15 Ind. Cas. 476 : 16 C.L.J. 14 : 17 C.W.N. 59. THE appeal is dismissed with costs.