(1.) The other side does not question all this. He says, how do you know I am a defaulter, and then his second point is that Section 228 has to be read along with Section 223.
(2.) But Section 228 is not a corollary to Section 227. Mookerjee, J.
(3.) Is defaulter defined anywhere in the act?
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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