LAWS(PVC)-1914-11-47

MUNNA LAL PARRUCK Vs. SARAT CHUNDER MUKERJI

Decided On November 05, 1914
MUNNA LAL PARRUCK Appellant
V/S
SARAT CHUNDER MUKERJI Respondents

JUDGEMENT

(1.) THEIR Lordships see no reason for interfering with the decisions of the Courts below, and they will humbly advise His Majesty to dismiss the appeal with costs.