LAWS(PVC)-1914-7-95

K VILVANATHA MUDALIAR Vs. MANNAR NAIDU

Decided On July 13, 1914
K VILVANATHA MUDALIAR Appellant
V/S
MANNAR NAIDU Respondents

JUDGEMENT

(1.) NO appeal lies. Vide Section 192 of the Madras Estates Land Act. The appeal is dismissed with costs.