LAWS(PVC)-1873-11-3

MEER REASUT HOSSEIN Vs. HADJEE ABDOOLLAH

Decided On November 22, 1873
Meer Reasut Hossein Appellant
V/S
Hadjee Abdoollah Respondents

JUDGEMENT

(1.) THE point is important, and enough has beer said to make it desirable that it should be discussed. Special leave may be granted on the usual terms for the purpose of raising the question.