(1.) IN view of our opinions separately recorded, the matter is referred to the Honourable the Chief Justice with a recommendation that the following questions be placed before a Pull Bench:
(2.) THE following questions have been referred to us for decision:
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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