(1.) WE have examined the record and we are not of opinion that the order complained of is a judicial order. That being so, we decline to interfere, The result, therefore, is that the Rule is discharged.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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