(1.) FOR the reasons set out in the letter of reference, we accept the reference and set aside the conviction and the sentence. The fines, if paid, will be refunded.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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