(1.) WE accept this reference and restore the sentence to the original three months simple imprisonment given by the Magistrate who tried the caw. The fine, if paid, will be refunded.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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