LAWS(PVC)-1923-11-85

GHASI RAM Vs. PANDIT BHOLA NATH

Decided On November 05, 1923
GHASI RAM Appellant
V/S
PANDIT BHOLA NATH Respondents

JUDGEMENT

(1.) This is an appeal from a suit brought for redemption by the plaintiffs- respondents.

(2.) The appellants here are the defendants mortgagees.

(3.) In addition to the appeal we have also before us cross-objections put forward against the decree of the Court below by the plaintiffs-respondents.