(1.) The first defendant is a tenant of the plaintiff from month to month of two go- downs on the ground floor of a house in Kazi Sayed Street.
(2.) The plaintiff by notice on May 3, 1923, terminated the tenancy as from June 14, 1923.
(3.) The first defendant pleads the Kent Act,
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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