(1.) This is an appeal by the plaintiff from the judgment of my learned brother Mr. Justice Greaves.
(2.) The learned Judge dismissed the suit.
(3.) The suit was to recover vacant possession of the upper flat in No. 11, Bow Street, in the town of Calcutta, for mesne profits and for costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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