LAWS(PVC)-1923-5-52

MOHAMMED YAKUB ALI Vs. EMPEROR

Decided On May 04, 1923
MOHAMMED YAKUB ALI Appellant
V/S
EMPEROR Respondents

JUDGEMENT

(1.) WE accept this Refererce and restore the sentence to the original three months simple imprisonment given by the Magistrate who tried the case. The fine, if paid, will be regarded.