LAWS(PVC)-1923-2-161

KUNJ BEHARI LAL Vs. MUSAMMAT NARAINI

Decided On February 23, 1923
KUNJ BEHARI LAL Appellant
V/S
MUSAMMAT NARAINI Respondents

JUDGEMENT

(1.) WE agree with the view of the learned Judge of this Court and dismiss the appeal with costs including fees on the higher scale.