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LAWS(PVC)-1923-2-203
MUSAMMAT NARAINI Vs. KUNJ BIHARI LAL
Decided On February 23, 1923
MUSAMMAT NARAINI
Appellant
V/S
KUNJ BIHARI LAL
Respondents
JUDGEMENT
(1.) WE agree with the view of the learned Judge of this Court and dismiss the appeal with costs.
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