(1.) WE are unable to hold that the view taken by the learned Judge of this Court was wrong. WE accordingly dismiss the appeal, but without costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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