LAWS(PVC)-1922-11-53

BHAGWATI SHUKUL Vs. RAM JATAN TEWARI

Decided On November 29, 1922
BHAGWATI SHUKUL Appellant
V/S
RAM JATAN TEWARI Respondents

JUDGEMENT

(1.) WE are of opinion that the learned Judge decided this case rightly. WE, therefore, dismiss the appeal.