(1.) I agree with the view taken by the learned Sessions Judge, set aside the order dismissing the appeal and return the appeal to the learned Deputy Magistrate who decided it, or his successor, with directions to dispose of the same according to law.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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