LAWS(PVC)-1922-11-78

BHAGWATI SHUKUL Vs. RAM JATAN TIWARI

Decided On November 09, 1922
BHAGWATI SHUKUL Appellant
V/S
RAM JATAN TIWARI Respondents

JUDGEMENT

(1.) WE are of opinion that the learned Judge decided this case rightly. WE, therefore, dismiss the appeal.