(1.) THE learned Additional Sessions Judge has taken a right view of the matter. THE record is returned to the Magistrate in order that he may take proceedings required by law under the provision of Section 137 of the Code of Criminal Procedure.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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