(1.) WE are agreed that no application in revision lies against an order admitting an application for leave to sue in forma pauperis.
(2.) WE dismiss this application with costs.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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