(1.) THIS case has been properly reported by the Sessions Court Saharanpur. The order passed under Section 147 of Local Act I of 1900 is illegal is set aside. The find or any portion of if paid, will be refunded.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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