LAWS(PVC)-1941-6-25

TATEM STEAM NAVIGATION CO Vs. INLAND REVENUE COMMISSIONERS

Decided On June 20, 1941
TATEM STEAM NAVIGATION CO Appellant
V/S
INLAND REVENUE COMMISSIONERS Respondents

JUDGEMENT

(1.) I agree with my Lords judgment and also with that of Lawrence, J., who, if I may respectfully say so, dealt with the case with complete accuracy. In those circumstances I do not find it necessary to add observations of my own. GODDARD, L. J. - I agree with the judgments of Scott, L. J., and Lawrence, J., in their entirety.