LAWS(PVC)-1921-11-113

AMAR CHAND CHAMARIA Vs. BANWARI LALL RAKSHIT

Decided On November 24, 1921
AMAR CHAND CHAMARIA Appellant
V/S
BANWARI LALL RAKSHIT Respondents

JUDGEMENT

(1.) This is an application on behalf of the plaintiffs in the Suit No. 820 of 1920 to have filed of record in this suit a certain award dated the 1 day of August 1921.

(2.) There are three defendants who are sued by name as carrying on a certain kind of business at No. 27, Darpanarain Tagore Street in Calcutta.

(3.) The applicants case is that there was an informal agreement of reference t6 arbitration of all the disputes in this suit made between the parties in or about Jane 1921. He says also that the arbitrators have made their award, which would appear to be dated 1 August 1921.