LAWS(PVC)-1911-3-25

EMPEROR Vs. SULEMAN IBRAHIM NAKHUDA

Decided On March 02, 1911
EMPEROR Appellant
V/S
SULEMAN IBRAHIM NAKHUDA Respondents

JUDGEMENT

(1.) I agree. I cannot see that the commitment is illegal. It may be convenient or it may be indiscreet, but we are only concerned with the question of illegality. Therefore, I agree with the order proposed.