(1.) NO appeal lies in this case. The word trial" in Clause 15 of the Letters Patent includes appeal, vide Clause 30 of the Letters Patent of this court. The appeal is rejected.
ABOUT US "REGENT COMPUTRONICS PVT. LTD." is a Company incorporated in 1991 under the provisions of the Companies Act, 1956. Since its inception to 1995, the Company was busy in carrying out the activities related to various Banks' Job Work..
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